Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act] State of Tamilnadu - Subsection Section 21(4)(b) in Tamil Nadu Fisheries University Act, 2012 (b)The person so invited shall be entitled to such daily and travelling allowances as are admissible to any member of the Board.