Delhi High Court - Orders
Raman Sharma & Anr vs Director, Directorate Of Enforcement & ... on 27 September, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 1033/2019
RAMAN SHARMA & ANR ..... Petitioner
Through None
versus
DIRECTOR, DIRECTORATE OF
ENFORCEMENT & ANR. ..... Respondents
Through None
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 27.09.2019 None appeared on behalf of the parties. In the interest of justice, adverse orders are being deferred. Renotify on 30.10.2019.
SURESH KUMAR KAIT, J SEPTEMBER 27, 2019 ms