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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(6) in The Alipurduar University Act, 2018

(6)The Councils for other Undergraduate Studies shall be constituted in the same manner provided in sub-section (5) taking the Vice-Chancellor as Chairman and the Dean of concerned Faculty Council for Post-graduate Studies and other relevant representatives of the concerned Faculty councils for Undergraduate Studies.