Section 6(2) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966
(2)An application for registration as grower shall be in Form E and be filed, before the Range Officer within whose jurisdiction the grower's land on which tendu plants grow, is situate. The Range Officer, after due verification shall forward the application within 30 days of its receipt to the Divisional Forest Officer who, after making such enquiry as he may deem necessary' may grant a certificate in Form F, or reject the application after recording reasons therefor.
