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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(1)(b) in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

(b)The Manager shall furnish the list of inmates admitted into the Home along with the full details of each inmate to the Board at the end of each quarter.