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State of Uttar Pradesh - Section

Section 15 in U.P. Rules Regulating the Transit of Timber on the Sharda River, 1915-1919

15.

Permission to remove timber from the river bank Rule 13 or to proceed down the river after check under Rule 14 will not be given for more than 50 pieces of timber in excess of the number mentioned in the rafting pass without the production of a fresh pass, the but excess quantities upto 50 pieces may be removed of further rafted on payment of the rafting fees mentioned in Rule 19.