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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Punjab - Subsection

Section 77(1)(d) in The Punjab Panchayati Raj Act, 1994

(d)no woman shall be compelled to appear as a witness in person before a Gram Panchayat, she may, however, be examined on commission in the manner prescribed; and