Himachal Pradesh High Court
Karam Singh & Anr. vs . State Of H.P. & Anr. on 4 July, 2023
Bench: Vivek Singh Thakur, Satyen Vaidya
Karam Singh & Anr. vs. State of H.P. & Anr.
.
CWP No. 2803 of 2023 04.07.2023 Present: Mr. Vikrant Chandel, Advocate, for the petitioners.
Ms. Sharmila Patial, Additional Advocate General, for the respondents.
Admit.
Pleadings be completed within six weeks.
List for hearing alongwith CWPOA No. 33 of 2019, titled Raj Kumar versus State of H.P. & Anr., as prayed.
( Vivek Singh Thakur ) Judge ( Satyen Vaidya ) Judge July 04, 2023 (vs) ::: Downloaded on - 04/07/2023 20:43:59 :::CIS