Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] UT Ladakh - Section Section 51A in Ladakh Autonomous Hill Development Councils Act, 1997 51A. [ Panchayats to follow directions of the Council. [Inserted by Jammu and Kashmir Act No. 19 of 2018, dated 6.10.2018.] - All panchayats in the district at all levels shall follow directions issued by the Council from time to time under the provisions of this Act.
