Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act] State of Gujarat - Subsection Section 14(5)(a) in C.U. Shah University First Statutes 2013 (a)to provide general superintendence and directions and to control functioning of the University by using all such powers as are provided by this Statutes made there under;