Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] Union of India - Subsection Section 44(1) in Works of Defence Act, 1903 (1)[The Central Government may, by notification in the Official Gazette, make rules] [Substituted by Act 50 of 1974, section 4, for certain words.] for the guidance of officers in all matters connected with the enforcement of this Act.
