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[Cites 0, Cited by 0] [Section 308B(4)] [Section 308B] [Entire Act]

State of Chattisgarh - Subsection

Section 308B(4)(vi) in The Chhattisgarh Municipal Corporation Act, 1956

(vi)area of construction coming within thirty metres or such further distance form the river bank as may be specified in the master plan of the concerned town;