Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Meghalaya - Subsection Section 20(2) in Meghalaya Community Participation and Public Services Social Audit Act, 2017 (2)Every order made under this Section shall, as soon as after it is made, be laid before the Meghalaya Legislative Assembly.
