Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 39 in The Jammu and Kashmir Housing Board Act, 1976 39. Non-applicability of other laws. - Nothing in the Jammu and Kashmir Houses and Shops Rent Control Act, 1966 shall apply to the Board premises under this Act.
