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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

(1)The over-drawal / under drawal of electricity by any buyer during a time block shall not exceed 12% of its scheduled drawal or 75 MW, whichever is lower, when grid frequency is `49.70 Hz and above and below 50.05 Hz.'Provided that no over drawal of electricity by any buyer shall be permissible when grid frequency is "below 49.70 Hz" and no under drawal of electricity by any buyer shall be permissible when grid frequency is "50.05 Hz and above".