Section 8 in Rajasthan Muslim Wakf Regulations, 1964
8. Quorum.
(1)The quorum for a meeting of the Board shall be five including the Chairman.(2)If at a meeting of the Board there is no quorum, it shall be adjourned to such other date as may be deemed fit. No quorum shall be necessary at such an adjourned meeting.Procedure and Conduct of Business in the meetings of the Board [under section 68(2)(b)]
