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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2)(iii) in The U.P. Government Servants (Special Provisions Relating to Family Planning) Rules, 1976

(iii)where a certificate of exemption has been granted by such authority as may be specified by general or special orders of the State Government: