Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Jmc Projects (India) Ltd vs D R Garments (India) Pvt Ltd on 7 December, 2016

Author: Abhilasha Kumari

Bench: Abhilasha Kumari

                   O/COMP/104/2013                                              ORDER




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                             COMPANY PETITION NO. 104 of 2013
         ================================================================
                         JMC PROJECTS (INDIA) LTD....Petitioner(s)
                                        Versus
                      D R GARMENTS (INDIA) PVT LTD....Respondent(s)
         ===============================================================
         Appearance:
         M/S WADIA GHANDY & CO, ADVOCATE for the Petitioner(s) No. 1
         MR SK PATEL, ADVOCATE for the Respondent(s) No. 1
         ================================================================
          CORAM: HONOURABLE SMT. JUSTICE ABHILASHA KUMARI

                                     Date : 07/12/2016
                                       ORAL ORDER

Learned counsel for the respective parties may do  some   research   in   support   of   the   legal   propositions  that   they   intend   to   raise   in   favour   of   their  respective stands, supported by judicial precedents.

List on 23.12.2016.

(SMT. ABHILASHA KUMARI, J.) Gaurav+ Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Aug 12 04:45:05 IST 2017