Gujarat High Court
Jmc Projects (India) Ltd vs D R Garments (India) Pvt Ltd on 7 December, 2016
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
O/COMP/104/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY PETITION NO. 104 of 2013
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JMC PROJECTS (INDIA) LTD....Petitioner(s)
Versus
D R GARMENTS (INDIA) PVT LTD....Respondent(s)
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Appearance:
M/S WADIA GHANDY & CO, ADVOCATE for the Petitioner(s) No. 1
MR SK PATEL, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
Date : 07/12/2016
ORAL ORDER
Learned counsel for the respective parties may do some research in support of the legal propositions that they intend to raise in favour of their respective stands, supported by judicial precedents.
List on 23.12.2016.
(SMT. ABHILASHA KUMARI, J.) Gaurav+ Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Aug 12 04:45:05 IST 2017