Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Assam - Subsection Section 90(15) in Assam Panchayat Act, 1994 (15)Rural Housing. - (i) identification of houseless families;(ii)implementation of house building programme in the district;(iii)popularizing low cost housing.
