Rajasthan High Court - Jodhpur
Haji Mastan @ Mastan vs State Of Rajasthan on 4 February, 2023
Bench: Vijay Bishnoi, Praveer Bhatnagar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Criminal Misc Suspension Of Sentence Application (Appeal)
No. 61/2023
Haji Mastan @ Mastan
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None Present
For Respondent(s) : Mr. Anil Joshi, GA-cum-AAG, assisted
by Mr. Pallav Sharma
HON'BLE MR. JUSTICE VIJAY BISHNOI
HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 04/02/2023 Learned AAG prays for and is granted time to file reply to the application for suspension of sentence.
List the matter on 20.2.2023.
(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J 26-raksha/-
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