Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(2) in The West Bengal Fire Services Act, 1950 (2)The Director may, subject to the approval of the State Government, delegate his power under sub-section (1) to any officer subordinate to him.
