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State of Uttar Pradesh - Section

Section 10 in The U.P. Godam Niyamavali, 1972

10. Publication of the grant, suspension or revocation of licences and list of Warehouses.

- The names and location of Warehouses licensed under the Act as on the 1st day of April every year, shall be published in the Gazette as early as possible thereafter. Subsequent grant suspension, revocation or restoration of the licences shall also be published in the Gazette from time to time.