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State of Uttar Pradesh - Section

Section 9 in The U.P. Directorate of Geology and Mining Ministerial Service Rules, 1978

9. Preferential Qualifications.

- (i) A candidate who has served in the Territorial Army for a minimum period of two years;orobtained a 'B' certificate of National Cadet Crops, shall, other things being equal, be given preference in the matter of direct recruitment.