Bombay High Court
Shri. Anil Husain Satpute vs Dnyangiri Swami Mahraj Trust,Miraj Ptr ... on 6 March, 2023
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
09-FA-994-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO. 994 OF 2018
WITH
FIRST APPEAL NO. 995 OF 2018
WITH
FIRST APPEAL NO. 996 OF 2018
Anil Husain Satpute ... Appellant
Versus
Dnyangiri Swami Mahraj Trust, Miraj,
PTR No.A 620 Sangli, Through
Sadashiv Gyanoji Satpute And Ors. ... Respondents
.....
Mr. M. G. Bagkar i/b Chetan G. Patil, for the Appellant.
Mr. P. S. Gole i/b Anusha P. Amin, for the Respondent No.1.
.....
CORAM : PRITHVIRAJ K. CHAVAN, J.
DATED : 6th MARCH, 2023. P.C. Mr. Bagkar holding for Mr. Patil, learned Counsel for the appellant, seeks an adjournment as Mr. Patil is in personal difficulty.
2 At his request, stand over to 29th March, 2023.
[PRITHVIRAJ K. CHAVAN, J.] REKHA PRAKASH PATIL Digitally signed by REKHA PRAKASH PATIL Date: 2023.03.08 12:52:16 +0530 Rekha Patil 1 of 1