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Bombay High Court

Shri. Anil Husain Satpute vs Dnyangiri Swami Mahraj Trust,Miraj Ptr ... on 6 March, 2023

Author: Prithviraj K. Chavan

Bench: Prithviraj K. Chavan

                                                                         09-FA-994-2018.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION

                                        FIRST APPEAL NO. 994 OF 2018
                                                   WITH
                                        FIRST APPEAL NO. 995 OF 2018
                                                   WITH
                                        FIRST APPEAL NO. 996 OF 2018

                      Anil Husain Satpute                             ...    Appellant
                            Versus
                      Dnyangiri Swami Mahraj Trust, Miraj,
                      PTR No.A 620 Sangli, Through
                      Sadashiv Gyanoji Satpute And Ors.               ...    Respondents
                                                       .....
                      Mr. M. G. Bagkar i/b Chetan G. Patil, for the Appellant.
                      Mr. P. S. Gole i/b Anusha P. Amin, for the Respondent No.1.
                                                      .....

                                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 6th MARCH, 2023. P.C. Mr. Bagkar holding for Mr. Patil, learned Counsel for the appellant, seeks an adjournment as Mr. Patil is in personal difficulty.

2 At his request, stand over to 29th March, 2023.

[PRITHVIRAJ K. CHAVAN, J.] REKHA PRAKASH PATIL Digitally signed by REKHA PRAKASH PATIL Date: 2023.03.08 12:52:16 +0530 Rekha Patil 1 of 1