Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Haryana - Subsection Section 9(d) in Haryana Passenger Transport Scheme, 2003 (d)The period of seven years in respect of stage carriages plying in the State or in a specific area thereof can be changed by the State Government by issuing a notification in this behalf.
