Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Securities And Exchange Board Of India - Subsection Section 1(3) in Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014 (3)The provisions of these regulations shall apply to following, -(i)employee stock option schemes;(ii)employee stock purchase schemes;(iii)stock appreciation rights schemes;(iv)general employee benefits schemes; and(v)retirement benefit schemes.
