Supreme Court - Daily Orders
Ruchi Agarwal vs Aatish Agarwal on 17 September, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.4 COURT NO.8 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2233/2019
RUCHI AGARWAL Petitioner(s)
VERSUS
AATISH AGARWAL Respondent(s)
(FOR ADMISSION and IA No.137827/2019-STAY APPLICATION )
Date : 17-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
Mr. Rabin Majumder, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable within six weeks. Dasti, in addition, is permitted.
In the meantime, further proceedings in T.S.(D) 39/2019 titled as “Aatish Agarwal Vs. Ruchi Agarwal” pending before the Court of District Judge at Dibrugarh, Assam, shall remain stayed.
(DEEPAK SINGH) (VIDYA NEGI)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2019.09.18
16:54:23 IST
Reason: