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Chattisgarh High Court

Hemant Kumar Prakash vs State Of Chhattisgarh And Ors. 5 ... on 24 April, 2018

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                        Order Sheet

                                WPS No. 7338 of 2009

             Hemant Kumar Prakash Versus State of Chhattisgarh & Ors.




24.04.2018

Shri Shakti Raj Sinha, Advocate for the petitioner.

Shri Ashutosh Pandey, Panel Lawyer for State. The counsel for the petitioner prays for a short adjournment to seek instructions as to whether the liz still survives or not?

As prayed, list it on 08/05/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit