Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Goa - Subsection Section 121(1) in The City of Panaji Corporation Act, 2002 (1)Every valuation made by the Commissioner under section 114 shall, subject to the provisions of sections 118, 119 and 120 be final.
