Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(2) in Rajasthan Public Trust Act, 1959 (2)The Assistant Commissioner may, for reasons to be recorded in writing, extend he period prescribed by Sub-section (1) for the making of an application for registration )y not more than three months.
