Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Kerala - Subsection Section 74(2) in Kerala Town and Country Planning Act, 2016 (2)The procedure to be followed for the preparation, publication and sanction of the Land Pooling Scheme shall be as may be prescribed.
