Bombay High Court
Shri. Nandu Shivaji Buchade vs The State Of Maharashtra And Ors on 17 December, 2018
Author: M. S. Karnik
Bench: Naresh H. Patil, M. S. Karnik
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26-wp-14005-18 & connected matters.doc
pdp
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 14005 OF 2018
WITH
WRIT PETITION NO. 5989 OF 2018
WITH
WRIT PETITION NO. 13989 OF 2018
WITH
WRIT PETITION NO. 13990 OF 2018
WITH
WRIT PETITION NO. 14004 OF 2018
WITH
WRIT PETITION STAMP NO. 34177 OF 2018
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Office Notes, Office
Memoranda of appearances, Court's or Judge's orders
Court's orders or directions &
Registrar's orders.
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Mr. S. M. Sabrad for petitioners in all the matters.
Ms. Nisha Mehra, AGP for respondents-State in all the
matters.
CORAM : NARESH H. PATIL, CJ. &
M. S. KARNIK, J.
DECEMBER 17, 2018. P.C. :
Issue notice to the respondents, returnable on 28/01/2019.
The learned AGP waives notice on behalf of the respondents-State.
M. S. KARNIK,J. CHIEF JUSTICE ::: Uploaded on - 18/12/2018 ::: Downloaded on - 27/12/2018 08:50:47 :::