Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S Utv Entertainment Television ... on 3 July, 2018
Bench: Adarsh Kumar Goel, S. Abdul Nazeer
ITEM NO.23 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19552/2018
(Arising out of impugned final judgment and order dated 11-10-2017
in ITA No. 525/2015 passed by the High Court Of Judicature At
Bombay)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S UTV ENTERTAINMENT TELEVISION LIMITED Respondent(s)
(IA No.79029/2018-CONDONATION OF DELAY IN FILING)
Date : 03-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. A.N.S. Nadkarni,ASG
Ms. Swarupama Chaturvedi,Adv.
Mr. Ashok K. Srivastava,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
Issue notice.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.07.03 15:47:55 IST Reason: