Section 22(2)(e) in Mewar University, Chittorgarh Act, 2009

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(2)(e) in Mewar University, Chittorgarh Act, 2009

(e)to recommend to the Sponsoring Body about the voluntary liquidation of the University if a situation arises when smooth functioning of the University does not remain possible, in spite of all efforts; and

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State of Rajasthan - Subsection

Section 22(2)(e) in Mewar University, Chittorgarh Act, 2009