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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(2)(a) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(a)to the Vishwavidyalaya, if such inspection or inquiry is to be made in respect of the Vishwavidyalaya College or Polytechnic or Institution maintained by it;