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Supreme Court - Daily Orders

Ofb Tech Pvt. Ltd vs The State Of Nct Of Delhi on 27 January, 2026

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     ITEM NO.50                             COURT NO.16                  SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition(s)(Criminal)                 No(s).   481/2025

     OFB TECH PVT. LTD                                                   Petitioner(s)
                                                    VERSUS

     THE STATE OF NCT OF DELHI & ORS.                                    Respondent(s)

     FOR ADMISSION, IA No. 296186/2025 - EXEMPTION FROM FILING O.T.

     Date : 27-01-2026 This matter was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE K.V. VISWANATHAN
                           HON'BLE MR. JUSTICE VIPUL M. PANCHOLI

     For Petitioner(s)                Ms. Malvika Trivedi, Sr. Adv.
                                      Ms. Vagisha Kochar, AOR
                                      Ms. Meenakshi Mehta, Adv.
                                      Mr. Pawan Aneja, Adv.

     For Respondent(s)                Mr. Deepak Prakash, AOR
                                      Mr. Sriram P., Adv.
                                      Ms. Jyoti Pandey, Adv.
                                      Ms. Divyangna Malik, Adv.
                                      Mr. Rahul Suresh, Adv.
                                      Ms. Shivangi Rajawat, Adv.
                                      Mr. Rahul Rajeev, Adv.
                                      Ms. Manshi Sinha, Adv.
                                      Ms. Ridhika Singh, Adv.
                                      Mr. Sankalp Tewari, Adv.
                                      Mr. Azim Basheer, Adv.
                                      Mr. Daksh Rathi, Adv.

                           UPON hearing the counsel the Court made the following
                                              O R D E R

1. Mr. Deepak Prakash, learned counsel for the respondent no.3 prays for and is allowed a week’s time to file the counter affidavit.

Signature Not Verified

2. Let the copy of the paper books be given to the office of Digitally signed by Nirmala Negi Date: 2026.01.28 16:52:00 IST Reason: Ms.Archana Pathak Dave, learned Additional Solicitor General, who normally appears for Govt.of NCT of Delhi.

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3. List the matter on 23rd February, 2026.

(NIRMALA NEGI)                                 (MANOJ KUMAR)
ASTT. REGISTRAR-cum-PS                       COURT MASTER (NSH)