Section 4 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Connectivity and Open Access in Intra-State Transmission and Distribution) Regulations, 2017
4. On receipt of the application, the STU shall, in consultation and through coordination with other agencies involved in the Intra-State Transmission, process the application and carry out the necessary inter-connection study as specified in the Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007 and Grid Code/State Grid Code.
