Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act] State of Gujarat - Subsection Section 50(2)(a) in The Bombay Irrigation Act, 1879 (a)to the inclusion of the lands in the scheme as the lands under irrigable command of the canal, the