Allahabad High Court
Managing Director, U.P. Jal Nigam & ... vs Vibha Sharma Thru Shri Sirajuddin & ... on 18 February, 2020
Author: Alok Mathur
Bench: Alok Mathur
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- MISC. SINGLE No. - 4456 of 2012 Petitioner :- Managing Director, U.P. Jal Nigam & Another Respondent :- Vibha Sharma Thru Shri Sirajuddin & Others Counsel for Petitioner :- I.P. Singh Counsel for Respondent :- C.S.C.,G.L. Shukla Hon'ble Alok Mathur,J.
Case called out in revised list.
None appears on behalf of the petitioners.
There is neither any request for passover nor any adjournment slip from the petitioners or their counsel.
Writ petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 18.2.2020 A.K. Singh (Alok Mathur, J.)