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[Cites 0, Cited by 3] [Section 8(1)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1)(a) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(a)Whenever there is any change in the constitution of the educational agency that agency shall apply to the competent authority for approval of such change.