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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(a) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(a)the applicant shall be in control and management of the Veterinary College through which it intends for veterinary qualification or impart veterinary education and training to students leading to the grant of a Veterinary qualification ;