Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act] State of Assam - Subsection Section 173(1)(e) in Gauhati Municipal Corporation Act, 1971 (e)Relates to the business of a railway administration and is exhibited within any railway station or upon any wall or any other property of a railway administration; or