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State of Bihar - Section

Section 11 in Bihar Rules for the Establishment of Saw Pits and Establishment and Regulation of Depots, 1983

11.

Where the Divisional Forest Officer refuses to issue or renew or revokes a licence granted under these Rules he shall do so by an order communicated to the applicant or the licensee as the case may be, giving reasons in writing for such refusal or revocation.