Bombay High Court
Anita Sunil Bari vs Kamlesh Bhadai Yadav (Baljit) And Anr on 13 August, 2021
Author: Prakash D. Naik
Bench: Prakash D. Naik
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.113 OF 2018
Anita Sunil Bari Applicant
versus
Kamlesh Bhadai Yadav (Baljit) and another Respondents
None for applicant.
Mr.Y.Y.Dabake, APP, for State.
CORAM : PRAKASH D. NAIK, J.
DATE : 13th August 2021
PC :
1. This is an application for cancellation of bail granted to respondent no.1 vide order dated 26-12-2017 passed by Additional Sessions Judge-1, Vasai. The original is the original complainant. The FIR was registered vide CR No.189 of 2017 with Arnala Sagri Police Station for offence u/s.376, 417 and 504 of IPC.
2. The case of complainant is that she got acquainted with respondent-accused in 2013. There was love affair between them. She was taken to lodge. There was physical relationship under pretext of marriage. Thereafter she went to several lodges. She was subjected to sexual assault. They were residing together. Accused left her company.
MANISH Digitally signed by
3. Respondent no.1 preferred application for anticipatory bail MANISH SURESH SURESH THATTE which was allowed by order dated 26-12-2017. Learned Judge while Date: 2021.08.17 16:56:02 THATTE +0530 allowing said application had observed that material facts and circumstances were considered and prima facie it appears that the 2 of 2 27.APPLN.113.2018.new.doc complainant is married. She is able to understand the consequences of her own act. The complainant and accused reside together and considering the factual aspects, custodial interrogation is not necessary.
4. On perusal of documents on record, the contention of applicant and the impugned order, I do not find any reason to interfere in the order granting anticipatory bail to respondent no.1. The order was passed in 2017. Apparently investigation must have been completed. There is no ground for setting aside the impugned order. Hence, this application is rejected.
(PRAKASH D. NAIK, J.) MST