Supreme Court - Daily Orders
Commissioner Of Service Tax, Mumbai-I vs J.M. Morgan Stanley Retail Services Pvt ... on 7 October, 2016
Bench: A.K. Sikri, N.V. Ramana
(REVISED)
ITEM NO.42 COURT NO.9 SECTION III B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 28486/2016
COMMISSIONER OF SERVICE TAX, MUMBAI-I Appellant(s)
VERSUS
J.M. MORGAN STANLEY RETAIL SERVICES PVT LTD (SINCE RENAMED AS J.M.
FINANCIAL SERVICES PVT LTD) ETC. Respondent(s)
(with appln. (s) for condonation of delay in filing appeal. and
office report)
Date : 07/10/2016 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Appellant(s) Mr. Maninder Singh, ASG
Mr. Rupesh Kumar, Adv.
Mr. Nalini Kohli, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Ankit Ray, Adv.
Ms. Vishakha Ahuja, Adv.
Mr. B. Krishna Prasad,AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Appeal admitted.
Tag with Civil Appeal No. 6763 of 2014.
(SONALI SAUND) (MALA KUMARI SHARMA)
SR.P.A. COURT MASTER
Signature Not Verified
Digitally signed by
SONALI SAUND
Date: 2016.10.28
13:07:47 IST
Reason:
ITEM NO.42 COURT NO.9 SECTION III B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 28486/2016
COMMISSIONER OF SERVICE TAX, MUMBAI-I Appellant(s)
VERSUS
J.M. MORGAN STANLEY RETAIL SERVICES PVT LTD (SINCE RENAMED AS J.M. FINANCIAL SERVICES PVT LTD) ETC. Respondent(s) (with appln. (s) for condonation of delay in filing appeal. and office report) Date : 07/10/2016 This appeal was called on for hearing today. CORAM : HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE N.V. RAMANA For Appellant(s) Mr. Maninder Singh, ASG Mr. Rupesh Kumar, Adv.
Mr. Nalini Kohli, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Ankit Ray, Adv.
Ms. Vishakha Ahuja, Adv. Mr. B. Krishna Prasad,AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Delay condoned.
Leave granted.
Tag with Civil Appeal No. 6763 of 2014.
(SONALI SAUND) (MALA KUMARI SHARMA)
SR.P.A. COURT MASTER