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[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Mizoram - Subsection

Section 119(2) in Mizoram Cooperative Societies Act, 2006

(2)An application for review under Sub-Section (1) shall be made within thirty days from the date of communication of the order passed or directions issued or decisions made of the appellate authority sought to be reviewed.Chapter-XIV Co-Operative Banks