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Supreme Court - Daily Orders

State Of Mp vs Ganga Yadav on 14 July, 2014

ê         ITEM NO.28                       COURT NO.9                  SECTION IIA

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
         12475/2014

         (Arising out of impugned final judgment and order dated 10/09/2013
         in CRMA No. 506/2006 passed by the High Court Of M.p At Jabalpur)

         STATE OF MP                                                   Petitioner(s)

                                                 VERSUS

         GANGA YADAV AND ANR                                           Respondent(s)

         (with appln. (s) for c/delay in filing slp)

         Date : 14/07/2014 This petition was called on for hearing today.

         CORAM :
                             HON’BLE MR. JUSTICE J. CHELAMESWAR
                             HON’BLE MR. JUSTICE A.K. SIKRI

         For Petitioner(s)          Mr. N. Dube, Adv.
                                    Ms. Bansuri Swaraj, Adv.
                                    Mr. Mishra Saurabh ,Adv.

         For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

The special leave petition is dismissed.

(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2014.07.15 11:20:24 IST Reason: