Supreme Court - Daily Orders
State Of Mp vs Ganga Yadav on 14 July, 2014
ê ITEM NO.28 COURT NO.9 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
12475/2014
(Arising out of impugned final judgment and order dated 10/09/2013
in CRMA No. 506/2006 passed by the High Court Of M.p At Jabalpur)
STATE OF MP Petitioner(s)
VERSUS
GANGA YADAV AND ANR Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 14/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. N. Dube, Adv.
Ms. Bansuri Swaraj, Adv.
Mr. Mishra Saurabh ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2014.07.15 11:20:24 IST Reason: