Section 4(2) in U.P. Horticulture and Food Processing Group-B Service Rules, 1993
(2)The strength of the service and of each category of posts therein shall until orders varying the same are passed under sub-rule (1), be as given in Appendix-A (1) for the Plains cadre and Appendix-A (2) for the Hill cadre :Provided that-(i)the Appointing Authority may leave unfilled or the Governor may hold in abeyance any vacant post without thereby entitling any person to compensation; or(ii)the governor may create such additional permanent or temporary posts as he may consider proper.
