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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(1) in Poona University Act, 1974

(1)It shall be the duty of [every authority and officer] [ Substituted for the words 'every officer' by Maharashtra 58 of 1974, s 2 (c).] of the University to ensure that the interests of the University are duly safeguarded.