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State Bank Of India vs M/S. Jah Developers Pvt. Ltd. on 3 January, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

     ITEM NO.56                                COURT NO.6                SECTION XIV

                           S U P R E M E C O U R T O F I N D I A
                                   RECORD OF PROCEEDINGS
               Petition(s) for Special Leave to Appeal (C) No(s). 8591/2016
     (Arising out of impugned final judgment and order dated 17-12-2015
     in LPA No. 113/2015 passed by the High Court Of Delhi At New Delhi)
     STATE BANK OF INDIA                                                  Petitioner(s)

                                                      VERSUS

     M/S. JAH DEVELOPERS PVT. LTD. & ORS.                                 Respondent(s)
     (SHRI PARAG TRIPATHI, LD. SR. COUNSEL MAY BE SHOWN AS AMICUS CURIE)

     WITH
     SLP(C) No. 10008/2017 (IV-B)
     (SHRI PARAG TRIPATHI, SENIOR COUNSEL MAY BE SHOWN AS AMICUS CURIE)
     SLP(C) No. 26329/2017 (IV-B)
     (SHRI PARAG TRIPATHI, LD. SR. COUNSEL MAY BE SHOWN AS AMICUS CURIE)

     Date : 03-01-2019 These petitions were called on for hearing today.
     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE VINEET SARAN
     For Petitioner(s)                  Mr.   Sanjay Kapur, AOR
                                        Mr.   Bharath Gangadharn, Adv.
                                        Ms.   Megha Karnwal, Adv.
                                        Ms.   Shubhra Kapur, Adv.
                                        Mr.   B.B. Sawhney, Sr.Adv.
                                        Mr.   Vipin Kumar Jai, AOR
                                        Mr.   Vipul Jai, Adv.
                                        Ms.   Shailly Dinkar, Adv.

     For Respondent(s)                  Mr. Rakesh Kumar, Adv.
                                        Mr. Hetish Raj Singh, Adv.
                                        Mr. Saurabh Mishra, AOR

                                        Mr. Shibashish Misra, AOR

                                        Mrs. Kanchan Kaur Dhodi, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matters on Tuesday, the 29th January, 2019.

(MANAV SHARMA) 09:41:24 IST Reason: (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR